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Punjab-Haryana High Court

Bhakr Beas Employees Union vs Bhakra Beas Management Board Nd Others on 2 September, 2021

Author: Rajbir Sehrawat

Bench: Rajbir Sehrawat

123
             IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                            CHANDIGARH

                              ==================

                               IN VIRTUAL COURT

                              ==================
                                           CWP No.17088 of 2021 (O&M)
                                             Date of Decision: 02.09.2021

Bhakra Beas Employees Union
                                                                   ........ Petitioner
                                            V/s.
Bhakra Beas Management Board and Others
                                                              ........Respondents

CORAM: HON'BLE MR. JUSTICE RAJBIR SEHRAWAT


Present:         Mr. Ashok Bhardwaj, Advocate
                 for the petitioner.

           ***
Rajbir Sehrawat, J. (Oral)

Learned counsel for the petitioner seeks permission to withdraw the present petition with liberty to avail alternative remedy, in accordance with law.

Dismissed as withdrawn, with liberty aforesaid.





2nd September, 2021                                (RAJBIR SEHRAWAT)
Sonia Puri                                               JUDGE
Whether speaking/reasoned     : Yes/No
Whether reportable            : Yes/No




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