Punjab-Haryana High Court
Bhakr Beas Employees Union vs Bhakra Beas Management Board Nd Others on 2 September, 2021
Author: Rajbir Sehrawat
Bench: Rajbir Sehrawat
123
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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IN VIRTUAL COURT
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CWP No.17088 of 2021 (O&M)
Date of Decision: 02.09.2021
Bhakra Beas Employees Union
........ Petitioner
V/s.
Bhakra Beas Management Board and Others
........Respondents
CORAM: HON'BLE MR. JUSTICE RAJBIR SEHRAWAT
Present: Mr. Ashok Bhardwaj, Advocate
for the petitioner.
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Rajbir Sehrawat, J. (Oral)
Learned counsel for the petitioner seeks permission to withdraw the present petition with liberty to avail alternative remedy, in accordance with law.
Dismissed as withdrawn, with liberty aforesaid.
2nd September, 2021 (RAJBIR SEHRAWAT)
Sonia Puri JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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