Madras High Court
T.S.Rajalingam vs M/S.Anglo French Textiles on 10 April, 2018
Author: V.M.Velumani
Bench: V.M.Velumani
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 10.04.2018 CORAM: THE HONOURABLE MS.JUSTICE V.M.VELUMANI Tr.C.M.P.No.75 of 2016 & C.M.P.No.1728 of 2016 T.S.Rajalingam .. Petitioner Vs. 1.M/s.Anglo French Textiles, (A unit of Puduchery Textiles Corporation), Cuddalore Road, Mudaliarpet, Puduchery. 2.M/s.Sivaram Agencies, Door No.80, Godown Street, First Floor, Chennai 600 001. Rep by its Proprietor, K.Srikantan .. Respondents PRAYER: Petition has been filed under Section 24 of C.P.C., to withdraw the suit in O.S.No.67 of 2011 pending on the file of the Principal District Court, Puducherry and transfer the same to the VIII Assistant City Civil Court, Chennai, to be tried along with O.S.No.2192 of 2008. For Petitioner : No Appearance For Respondents : No Appearance O R D E R
When the matter was taken up for hearing on 09.04.2018, there was no representation on behalf of the petitioner. Hence, the matter was directed to be posted today under the caption 'for dismissal'. Even today, there is no representation on behalf of the petitioner. Therefore, this Transfer Civil Miscellaneous Petition is dismissed for default. No costs. Consequently, connected Miscellaneous Petition is closed.
10.04.2018 gsa To The Principal District Judge, Puducherry.
V.M.VELUMANI,J.
gsa Tr.C.M.P.No.75 of 2016 & C.M.P.No.1728 of 2016 10.04.2018