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[Cites 0, Cited by 1] [Section 280] [Entire Act]

Union of India - Subsection

Section 280(1) in Cantonments Act, 1924

(1)The Central Government may, after previous publication, make rules to carry out the purposes and objects of this Act.
Additional Information6
For the Cantonment Account Code, 1924, See Gazette of India, 1924, Pt.I, p.949. For the Cantonment Property Rules, 1925, see the Gazette of India, 1925, Pt.I. p.578. For the Cantonment Fund Servants Rules, 1937; the Cantonment Land Administration Rules, 1937 and the Cantonment Executive Officers Services Rules, 1937, see Gazette of India, 1937, Pt.I. p.1563, 1841, and ibid., 1938, Pt.I, p.968, respectively.