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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Gujarat - Subsection

Section 53(1)(c) in The Gujarat Water Supply and Sewerage Board Act, 1978

(c)unlawfully obstruct the flow of or flush, draw off, or divert or take water from any water works belonging to the Board or any water course by which any such water is supplied; or