Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 485] [Entire Act]

State of Uttar Pradesh - Subsection

Section 485(4) in Rules under the United Provinces Excise Act, 1910

(4)The colour of pilfer-proof caps and labels shall be as prescribed by the Excise Commissioner from time to time.