Andhra Pradesh High Court - Amravati
Kona Babu Rao vs Sri Praveen Prakash, Ias on 5 January, 2024
(SHOW CAUSE NOTICE SEfonE ADMISSION) iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT! (Original Jurigdictian} FRIDAY, THE FIFTH GAY OF JANUARY, TWO THOUSAND AND TWENTY FOUR >PRESENT: THE HONOURABLE SRI JUSTICE &V SESHA Sa} AND THE HONOURABLE SRI JUSTINE y SRINIVAS CONTEMPT CASE NO: 2948 oF 2023 Between: Kona Babu Rao. Sio Appa Rao, Aged 58 years, Oco: Unemployed, Ryo D.Laxmisurany, Nakkioaill Mandal, Visakhapatnam District, .. Pettionar/Writ Petitioner AND 1. Sri Praveen Prakash, IAS, Secretary to Government, State of Andhra Pradesh, Education Department, Secretarial, Velagapudl, Anraravathi, Guntur Distr? Sr J. Pradeep Aumar, (RSME, Secretary, Andhra Pradesh Public Service Commission, Vilayawada, NTR (istrict 3. St Ravi Prakash Reddy Commissioner Disabled Welfare Deparimant, Government of Andhra Pradesh, Viayawada, NTR District .. Gontemnors/Respondents Bt WHEREAS the fettioner has presented under Sectians 0 fo 12 of the Cantempt of Courts Act TS?1 raw Article 245 of the Constitution of india, abave CAse through Als counsed M/s J.Sudheer, praying that this Hon'ble High Court may be eased fo punish the respondents herein for utter disobedience and disregard shown io the orders in WPLNG 26172 of 2006, dated 24.02 2094. WHEREAS the said case coming on for orders as to admission an this day and whereas the High Court, UPON perusing the affidavit fled therein and upon hearing the arguments of Wis J. Sucheer, Advocate for the Patiliener, directed issuance of Notice before admission fo the respandents, to shaw cause as fq why in the circumistances Stated in the affidavit fled in SUppOr hereof, the said case should Rot be admitted, You viz: }. SF Praveen Prakash, [AS Seen atary fo Savernment, State of Andhra Pradesh, Education Oepariment, Secretariat Velagapudi, Amaravathi, Guntur Distros. &. Srp Pradeep Kumar, IRSME, Secretary, Andhra Pradesh Public Service Camrnission, Vilayawada NTR District 3. Sr Ravi Srakach Reddy, Commissioner Disabled Welfare Department, Government of Andhra Pradesh, Viiayawada, NTR District. be and hereby are directed fo show cause, as fa why this contempt case shauid Rot be admitted, either eppearing In persen ar through Advocate duly instructed on 02.02.2024, to which date the case stands pasted Case wil be heard anc determined ex-narie. TRUE CaP yy ' RPAD-~ dart ? 3. yt St 4 . & "hbo fe ge ax €s ao bank ee tx GE re a be i ed £4 Ac "at py a¥] Une, 3 oN. eG cand ate O24} t Judge o Xe DNeirhk nuTt on O2 02 fot Ne f w me Boa oe 4. ean) To, 2. The Matrapoli £ whew, oe ast : Ny 34 veen P -
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