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Andhra Pradesh High Court - Amravati

Kona Babu Rao vs Sri Praveen Prakash, Ias on 5 January, 2024

(SHOW CAUSE NOTICE SEfonE ADMISSION)
iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!
(Original Jurigdictian}
FRIDAY, THE FIFTH GAY OF JANUARY,
TWO THOUSAND AND TWENTY FOUR
>PRESENT:
THE HONOURABLE SRI JUSTICE &V SESHA Sa}
AND
THE HONOURABLE SRI JUSTINE y SRINIVAS
CONTEMPT CASE NO: 2948 oF 2023
Between:
Kona Babu Rao. Sio Appa Rao, Aged 58 years, Oco: Unemployed, Ryo
D.Laxmisurany, Nakkioaill Mandal, Visakhapatnam District,
.. Pettionar/Writ Petitioner
AND
1. Sri Praveen Prakash, IAS, Secretary to Government, State of Andhra Pradesh,
Education Department, Secretarial, Velagapudl, Anraravathi, Guntur Distr?
Sr J. Pradeep Aumar, (RSME, Secretary, Andhra Pradesh Public Service
Commission, Vilayawada, NTR (istrict
3. St Ravi Prakash Reddy Commissioner Disabled Welfare Deparimant,
Government of Andhra Pradesh, Viayawada, NTR District
.. Gontemnors/Respondents

Bt

WHEREAS the fettioner has presented under Sectians 0 fo 12 of the
Cantempt of Courts Act TS?1 raw Article 245 of the Constitution of india, abave CAse
through Als counsed M/s J.Sudheer, praying that this Hon'ble High Court may be
eased fo punish the respondents herein for utter disobedience and disregard shown
io the orders in WPLNG 26172 of 2006, dated 24.02 2094.

WHEREAS the said case coming on for orders as to admission an this day and
whereas the High Court, UPON perusing the affidavit fled therein and upon hearing the
arguments of Wis J. Sucheer, Advocate for the Patiliener, directed issuance of Notice
before admission fo the respandents, to shaw cause as fq why in the circumistances
Stated in the affidavit fled in SUppOr hereof, the said case should Rot be admitted,
You viz:

}. SF Praveen Prakash, [AS Seen atary fo Savernment, State of Andhra Pradesh,

Education Oepariment, Secretariat Velagapudi, Amaravathi, Guntur Distros.

&. Srp Pradeep Kumar, IRSME, Secretary, Andhra Pradesh Public Service

Camrnission, Vilayawada NTR District

3. Sr Ravi Srakach Reddy, Commissioner Disabled Welfare Department,

Government of Andhra Pradesh, Viiayawada, NTR District.
be and hereby are directed fo show cause, as fa why this contempt case shauid Rot
be admitted, either eppearing In persen ar through Advocate duly instructed on
02.02.2024, to which date the case stands pasted
Case wil be heard anc determined ex-narie.

TRUE CaP yy



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