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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(3)(xi) in The Assam Non-Government Educational Institutions (Regulation and Management) (Amendment) Act, 2018

(xi)"Managing Committee" means committee constituted under section 12 to perform the duties and functions entrusted to it under the provisions of this Act, which term shall also include the Governing Bodies of the Senior Secondary Schools;