Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(3) in The Punjab Agricultural Produce Markets (General) Rules, 1962 (3)[ Omitted.] [Omitted vide Notification No. GSR/92/PA-23/61/S. 43/Amd. (9)/66, dated 22/4/1966.]
