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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in Rajasthan Legislative Assembly Ex-Members and Family Pensioners (Medical Facilities) Rules, 2010

(1)Every Ex-member shall have a medical diary, which shall contain his particulars with a joint photograph of self and spouse in Form-1. The Joint photograph of ex-member and his spouse shall be affixed on the medical diary and attested by the Secretary.[***] [Deleted 'Sub-rule (2)' by Rajasthan Notification No. G.S.R. 155, dated 22.2.2016 (w.e.f. 9.11.2010).]