Section 10(2)(a) in The Saurashtra University Act, 1965
(a)For the purposes of sub-section (1) the Chancellor shall appoint a committee which shall consist of the following members, namely:-(i)two members (not being persons connected with the University or with any affiliated college, recognised institution or approved institution) out of whom one shall be a person nominated in the manner prescribed by Statutes by the Syndicate and the Academic Council jointly and the other shall be a person nominated in the manner prescribed by Statutes by the Vice-Chancellors of all the Universities established by law in the State of Gujarat;(ii)one member to be nominated by the Chancellor.