Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 570 in Bihar Education Code, 1961

570. Repairs to residential buildings.

- The instructions given in the above paragraph do not apply to residential buildings. All repairs to such buildings will be executed and accounted for by the Public Works Department, whether rent for the building is recovered from the occupier or not.(G. of B., P.W.D. no. 2845-A., dated the 6th December, 1906; R. & O page 547.)