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[Cites 0, Cited by 0] [Section 210(5)] [Section 210] [Entire Act]

NCT Delhi - Subsection

Section 210(5)(b) in The Delhi Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2002

(b)collapse or subsidence of soil, any wall, floor, gallery, roof or any other part of any structure, platform, staging, scaffolding or any means of access including formwork;