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[Cites 0, Cited by 0] [Section 6C] [Entire Act]

State of Maharashtra - Subsection

Section 6C(2) in Maharashtra Legislature Members' Salaries and Allowances Act, 1956

(2)The Gymkhana, Club or the Recreation Centre, as the case may be, shall keep the current and savings deposit account with the State Bank of India or any other nationalised bank.