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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

1. Short Title, applicability and commencement.

(a)These rules may be called the Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003.
(b)They shall apply for selection and allotment of candidates for admission into all the Professional Institutions imparting MBA/MCA Professional Courses for which admissions shall be made through Common Entrance Test held by the State or its agency designated as ICET (Integrated Common Entrance Test) as per the Andhra Pradesh Integrated Common Entrance Test) (ICET) for Admission into MBA Professional Courses Rules 2003 issued in G.O.Ms.No. 14, Higher Education (EC) Department dated, 15-03-2003.
(c)They shall come into force from the academic year 2003-2004.