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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1) in The Orissa Public Libraries Act, 2001

(1)The Director shall keep regular accounts of receipts to, and disbursements from, the library Fund, under the direction of the Chairperson of the Library Authority, in such manner may be prescribed.