Bombay High Court
Sterlite Technologies Ltd vs The Union Of India Through The Secretary ... on 5 July, 2019
Author: M.S.Sonak
Bench: M.S.Sanklecha, M.S.Sonak
wp-6259-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6259 OF 2019
Sterlite Technologies Ltd. .. Petitioner.
v/s.
The Union of India
& Another .. Respondents.
Mr. Chirag Shetty i/b. Economic Laws Practice, for the Petitioner.
Mr. Pradeep S. Jetly with Mr. J. B. Mishra, for the Respondent.
CORAM: M.S.SANKLECHA, &
M.S.SONAK, JJ.
DATE : 5th JULY, 2019. P.C:-
Heard.
2 RULE.
3 To be heard along with Writ Petition No.2392 of 2017 (O.S.).
(M.S.SONAK,J.) (M.S.SANKLECHA,J.)
S.R.JOSHI 1 of 1
::: Uploaded on - 08/07/2019 ::: Downloaded on - 13/07/2019 05:48:20 :::