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Bombay High Court

Sterlite Technologies Ltd vs The Union Of India Through The Secretary ... on 5 July, 2019

Author: M.S.Sonak

Bench: M.S.Sanklecha, M.S.Sonak

                                                                   wp-6259-2019.doc




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    APPELLATE SIDE CIVIL JURISDICTION


                          WRIT PETITION NO. 6259 OF 2019

Sterlite Technologies Ltd.                           ..       Petitioner.
       v/s.
The Union of India
& Another                                            ..       Respondents.


Mr. Chirag Shetty i/b. Economic Laws Practice, for the Petitioner.
Mr. Pradeep S. Jetly with Mr. J. B. Mishra, for the Respondent.


                                         CORAM: M.S.SANKLECHA, &
                                                M.S.SONAK, JJ.

DATE : 5th JULY, 2019. P.C:-

Heard.

2 RULE.

3 To be heard along with Writ Petition No.2392 of 2017 (O.S.).



        (M.S.SONAK,J.)                          (M.S.SANKLECHA,J.)




S.R.JOSHI                                                                             1 of 1




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