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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(3) in The Goa, Daman and Diu Public Health Act, 1985

(3)No person shall leave or be taken away from, any hospital or other place referred to in sub-section (1) without the permission of the Medical Officer in-charge or of the Health Officer.