Section 6 in Bihar Special Survey and Settlement Act, 2011
6. Kistwar by modern technology.
(1)Kistwar of a revenue village may be carried out by modern technology inclusive of base mapping, demarcation and ground truthing in accordance with the procedure laid down in this behalf.(2)Kistwar operations shall be duly publicised at the local level to ensure and facilitate active participation by the Panchayati Raj Institutions and people of the villages concerned.
