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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

(2)Every application for renewal of a licence after the date prescribed in sub-rule (1) shall be made to the Licensing Officer after the 31st January of a year along with a fine of 50 per cent of the licence fee, prescribed for a year to the animals and birds.