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State of Uttar Pradesh - Section

Section 86 in U.P. Revenue Code (Amendment) Act, 2016

86. Amendment of Section 111.

- In Section 111 of the said Code, in Hindi version, for the words ^^fMcVj lEifRr the words nsoksRrj lEifRr and for the words ^^,sls oS;fDrd ;k vU; fof/k;ksa }kjk 'kkflr gksrk jgsxk] tks ml ij ykxw gksrs gks the words ,slh oS;fDrd ;k vU; fof/k;ksa }kjk 'kkflr gksrk jgsxk] tks ml ij ykxw gksrh gks shall be substituted.