Supreme Court - Daily Orders
Nutan Wodeyar vs Union Of India on 13 January, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.25 COURT NO.11 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 348-349/2017
(Arising out of impugned final judgment and order dated 07/11/2016
in WP No. 33703/2016, 07/11/2016 in WP No. 33704/2016 passed by the
High Court Of Karnataka At Bangalore)
NUTAN WODEYAR Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(With interim relief)
Date : 13/01/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Ms. Meenakshi Arora,Sr.Adv.
Mr. Shailesh Madiyal,Adv.
Ms. Shivani Srivastava,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
After arguing the matter at some length, Ms. Meenakshi Arora, learned senior counsel for the petitioner, seeks leave to withdraw these special leave petitions which are hereby dismissed as withdrawn.
(MAHABIR SINGH) (VEENA KHERA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2017.01.13
16:07:06 IST
Reason: