Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Manipur - Subsection Section 33(c) in The Manipur (Hill Areas) District Councils Act, 1971 (c)taxes on entry of goods into a market for sale there in and tolls on passengers and goods carried in ferries;
