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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(m) in West Bengal Municipal Corporation Act, 2006

(m)if the quality or purity of the snide falls below the prescribed standard or its constituents arc present in quantities not within the prescribed limits of variability but which does not render it injurious to health: