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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(1)(a) in Assam Money Lenders Act, 1934

(a)the date on which the loan was made, the amount of the principal of the loan, and the rate per cent. per annum of interest charged ; and