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State of Jammu-Kashmir - Section

Section 7 in Government Colleges of Engineering and Technology, Jammu (Adoption of AICTE Revised Pay Levels) Rules, 2018

7. Increments.

- The increments in the revised pay structure shall also be regulated as per the procedure/pattern prescribed under Jammu and Kashmir Civil Service (Revised) Pay Rules, 2018 notified vide SRO-193 dated 24-04-2018.