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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(n) in Drugs (Prices Control) Order, 2013

(n)[ "manufacturer" for the purpose of this Order means any person who manufactures or imports or markets drugs for distribution or sale in the country; ] [Substituted vide GSR 1233 (E), w.e.f. 08-05-2015]