Section 38(1)(a) in Kumaun and Uttarkhand Zamindari Abolition and Land Reforms Rules, 1965

[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

(a)KUZA Form 28 for asamis whose rent is payable otherwise than in cash or is not payable or has not been determined;

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