Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2)(f) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(f)to endeavour, to educate public opinion in favour of such industries and to impress upon the public the advantages of patronising products thereof;