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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

(4)Any person aggrieved by the decision of the Town Vending Committee under sub-section (3) may, prefer an appeal to the Municipality within such period, and in such manner, is may be specified.