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Calcutta High Court (Appellete Side)

87/2011 on 13 January, 2011

Author: Dipankar Datta

Bench: Dipankar Datta

                                                               1

13.01.2011
kc. 7                              C.O. 87 of 2011

             Mr. Soumya Kanti Chatterjee       ...for the petitioner.

List this application as 'Motion' on 21st January, 2011.

The petitioner is directed to serve a copy of this application on the opposite party or his learned advocate in the Court below by Tuesday next.

Till 28th January, 2011 or until further orders, whichever is earlier, all further proceedings in the Court below in connection with Ejectment Execution Case No.191 of 2005 shall remain stayed.

(DIPANKAR DATTA,J.)