Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] Bombay Presidency - Subsection Section 5(1)(iv) in The Bombay Highways Rules, 1958 (iv)office of each of the Public Works Department sub-division in charge of the highway in respect of which the land in question lies,