Section 11(9) in The Punjab Animal Contagious Diseases Rules, 1953
(9)When it is decided that a horse, mule or ass under the rules should be destroyed by shooting under the rules, the Inspector may, if necessary, send a requisition in writing to the officer-in-charge of the nearest Police Station to depute a Police Officer who shall forthwith comply and shoot the animal in question under the orders of the Inspector.
