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State of Odisha - Section

Section 13 in The Orissa Clinical Establishments (Control and Regulation) Rules, 1994

13. Weigh machine

C. Qualification of technical persons :Diploma or Degree in PhysiotherapyNurses : 2 (two)D.N.A. - The rooms shall have good exhaust and ventilation system. Any establishment offering specialised service in such fields like Cardiotheracic, Geriaties or Electrotherapy shall have such equipments and technical persons as may be stipulated by supervising authorities from time to time.Clinical Laboratory InvestigationA. Rooms :