Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 80IB(2)] [Section 80IB] [Entire Act] Union of India - Subsection Section 80IB(2)(ii) in The Income Tax Act, 1961 (ii)it is not formed by the transfer to a new business of machinery or plant previously used for any purpose;