Section 11 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019
11. Tariff Structure.
- 11.1 The tariff for Renewable Energy technologies shall be single-part tariff consisting of the following fixed cost components:(a)Operation and maintenance expenses;(b)Interest on loan capital;(c)Depreciation;(d)Interest on working capital;(e)Return on equity:Provided that for Renewable Energy technologies like biomass power projects having fuel cost component, single-part tariff with two components, fixed cost component and fuel cost component, shall be determined.
