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[Cites 0, Cited by 0] [Section 703] [Entire Act]

Bengal Presidency - Subsection

Section 703(c) in Police Regulations, Bengal , 1943

(c)He shall keep all persons and things under escort as close together as possible, to ensure efficient surveillance, placing the police in the rear and on each flank. For this purpose he shall himself remain in the rear. The firearms of the guard shall be examined in the presence of the prisoners or drivers of the treasure carts.