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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(b) in Jammu and Kashmir Agrarian Reforms Rules, 1977

(b)"Collector", "Assistant Commissioner", "Tehsildar" and "Naib Tehsildar" means respectively a Collector, Assistant Commissioner, Tehsildar and Naib Tehsildar appointed as such under section 18;