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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(5) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(5)As the Village Level Workers are closely associated with the agricultural efforts of cultivators, it is advisable that they should help the intending cultivators to fill up the application forms, particularly Columns 2 and 3 thereof, collect the applications and submit them to the Tahasildar promptly.