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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Bihar - Subsection

Section 85(3) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(3)The Special Juvenile Police Unit at the district level shall consist of Special Juvenile Police Officer (not below the rank of Deputy Superintendent of Police) along with two paid social worker (one woman) and all the Juvenile-cum-Child Welfare Officers of the district.