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[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

State of Madhya Pradesh - Subsection

Section 164(2)(iii) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(iii)on all sums credited to the subscriber's account after the 31st March of the preceding year interest from the date of deposit up to 31st March of the current year;