Section 4(2) in The Haryana New Mandi Townships Building Rules, 1967

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State of Haryana - Subsection

Section 4(2) in The Haryana New Mandi Townships Building Rules, 1967

(2)Licenced supervisor-cum-architects shall be classified into two classes, namely A and B according to estimated cost of a building up to which they shall be eligible to undertake the drawing up of plans and/or to supervise the construction of a building. The limit of the estimated cost of a building in each class shall be :

Class A	....No limit
Class B	....Rs. 40,000/-

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State of Haryana - Subsection

Section 4(2) in The Haryana New Mandi Townships Building Rules, 1967