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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(ii) in The Kota Municipal Limits (Continued Existence) Validating Act, 1975

(ii)"Municipality at Kota" means the municipality constituted or deemed to be constituted for the town of Kota under the Municipal Act;