Gauhati High Court
Page No.# 1/3 vs Union Of India And 2 Ors F on 20 February, 2025
Page No.# 1/3
GAHC010280702023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/37/2024
AGRICULTURAL AND PROCESSED FOOD PRODUCTS EXPORT
DEVELOPMENT AUTHORITY (APEDA)
MINISTRY OF COMMERCE AND INDUSTRIES, GOVT. OF INDIA, 3RD
FLOOR, NCUI BUILDING, 3, SIRI INDUSTRIAL AREA, AUGUST KRANTI
MARG, NEW DELHI-16, REPRESENTED BY ITS ASSISTANT GENERAL
MANAGER, REGIONAL OFFICE, GUWAHATI
2: MS. SUNITA RAI
ASSTT. GENERAL MANAGER
AGRICULTURAL AND PROCESSED FOOD PRODUCTS EXPORT
DEVELOPMENT AUTHORITY APEDA
MINISTRY OF COMMERCE AND INDUSTRIES
JAIN COMPLEX
3RD FLOOR
G.S. ROAD
GHY-
VERSUS
UNION OF INDIA AND 2 ORS F
REPRESENTED BY SECRETARY, GOVT. OF INDIA, MINISTRY OF LABOUR
AND EMPLOYMENT SHARAM SHAKTI BHAWAN, RAFI MARG, NEW DELHI
01
2:BINOD CH. BARMAN
C/O SRI JOGENDRA NATHBORAH
HOUSE NO.598
ANANDA NAGAR
CHRISTIAN BASTI
NEAR SANI MANDIR
GHY-5
3:THE ASSTT. LABOUR COMMISSIONER CENTRAL
CUM CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY
ACT
1972
KENDRIYA SHRAM SADAN
Page No.# 2/3
RK MISSION ROAD
BIRUBARI
GHY-1
Advocate for the Petitioner : MR C P SHARMA, MR. K R BOROOAH
Advocate for the Respondent : DY.S.G.I., MR. C K S BARUAH,MR. L C DEY (r-2),MR H Dey (r-2)
Linked Case : I.A.(Civil)/333/2024
AGRICULTURAL AND PROCESSED FOOD PRODUCTS EXPORT
DEVELOPMENT AUTHORITY (APEDA)
MINISTRY OF COMMERCE AND INDUSTRIES
GOVT. OF INDIA
3RD FLOOR
NCUI BUILDING
3
SIRI INDUSTRIAL AREA
AUGUST KRANTI MARG
NEW DELHI-16
REPRESENTED BY ITS ASSISTANT GENERAL MANAGER
REGIONAL OFFICE
GUWAHATI
2: MS. SUNITA RAI
ASSTT. GENERAL MANAGER
AGRICULTURAL AND PROCESSED FOOD PRODUCTS EXPORT
DEVELOPMENT AUTHORITY APEDA
MINISTRY OF COMMERCE AND INDUSTRIES
JAIN COMPLEX
3RD FLOOR
G.S. ROAD
GHY-5
VERSUS
UNION OF INDIA AND 2 ORS F
REPRESENTED BY SECRETARY
GOVT. OF INDIA
MINISTRY OF LABOUR AND EMPLOYMENT SHARAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI 01
2:BINOD CH. BARMAN
C/O SRI JOGENDRA NATHBORAH
HOUSE NO.598
ANANDA NAGAR
CHRISTIAN BASTI
NEAR SANI MANDIR
Page No.# 3/3
GHY-5
3:THE ASSTT. LABOUR COMMISSIONER CENTRAL
CUM CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY
ACT
1972
KENDRIYA SHRAM SADAN
RK MISSION ROAD
BIRUBARI
GHY-16
------------
Advocate for : MR C P SHARMA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 2 ORS F
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
HONOURABLE MRS. JUSTICE YARENJUNGLA LONGKUMER
ORDER
Date : 20.02.2025 On request made on behalf of Mr. K. R. Borooah, learned counsel for the appellant, list the matter after 2(two) weeks.
JUDGE JUDGE Comparing Assistant