Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Bhoop Ram Verma vs State Of Himachal Pradesh And Another on 17 December, 2019

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                           CMPMO No.: 965 of 2019.




                                                               .
                                           Decided on: 17.12.2019.





    Bhoop Ram Verma                                        ....Petitioner.





                    Versus

    State of Himachal Pradesh and another                  ...Respondents.
    Coram





    The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
    Whether approved for reporting?1
    For the petitioner   :   Mr. Manish Sharma, Advocate.

    For the respondents      M/s Somesh Raj, Dinesh Thakur
                                 :

                             and Sanjeev Sood, Additional
                             Advocate Generals.
    Ajay Mohan Goel, Judge (Oral)

This petition is disposed of with the direction that the original application filed before the learned erstwhile Himachal Pradesh Administrative Tribunal be transferred to this Court and the same be registered as CWPOA.

(Ajay Mohan Goel) Judge December 17, 2019 (narender) ::: Downloaded on - 17/12/2019 20:31:00 :::HCHP