Himachal Pradesh High Court
Bhoop Ram Verma vs State Of Himachal Pradesh And Another on 17 December, 2019
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
CMPMO No.: 965 of 2019.
.
Decided on: 17.12.2019.
Bhoop Ram Verma ....Petitioner.
Versus
State of Himachal Pradesh and another ...Respondents.
Coram
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1
For the petitioner : Mr. Manish Sharma, Advocate.
For the respondents M/s Somesh Raj, Dinesh Thakur
:
and Sanjeev Sood, Additional
Advocate Generals.
Ajay Mohan Goel, Judge (Oral)
This petition is disposed of with the direction that the original application filed before the learned erstwhile Himachal Pradesh Administrative Tribunal be transferred to this Court and the same be registered as CWPOA.
(Ajay Mohan Goel) Judge December 17, 2019 (narender) ::: Downloaded on - 17/12/2019 20:31:00 :::HCHP