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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(s) in Orissa Minor Minerals Concession Rules, 2004

(s)"Quarry permit" means a permit granted for a period not exceeding one year for extraction, collection and/or removal of any specified quantity of minor minerals other than decorative stones not exceeding one thousand cubic meter;