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[Cites 0, Cited by 0] [Section 106AK] [Entire Act]

State of Uttarakhand - Subsection

Section 106AK(1) in Uttarakhand Panchayati Raj Act, 2016

(1)Whenever the appropriate authority considers it expedient to define general line of buildings on each or either side of any existing or proposed public street, it shall give public notice of its intention to do so.