Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S. Jalan Hard Coke Ltd. on 15 May, 2018
Bench: Rohinton Fali Nariman, Abhay Manohar Sapre
ITEM NO.14 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16078/2018
(Arising out of impugned final judgment and order dated 31-07-2017
in DBITA No. 419/2008 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S. JALAN HARD COKE LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.66234/2018-CONDONATION OF DELAY
IN FILING)
Date : 15-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Ms. Pinky Anand, ASG
Mr. K. Radhakrishnan, Sr. Adv.
Ms. Nisha Bagchi, Adv.
Ms. Kirti Dua, Adv.
Ms. Gargi Khanna, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.05.16 16:38:36 IST Reason: