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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of Bihar - Subsection

Section 17A(2) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(2)If such member of a committee is unable by reason of his death, resignation, removal or otherwise to complete his full term of office, the vacancy so caused shall be filled by nomination, election, selection, or co-option, as the case may be, of another person, and the person so nominated, elected, selected or co-opted shall fill such vacancy for the unexpired portion of the term for which the members in whose place such person is nominated, elected, selected or co-opted would have otherwise continued in office.