Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 29] [Section 469(1)] [Section 469] [Entire Act]

Union of India - Subsection

Section 469(1)(a) in The Code of Criminal Procedure, 1973

(a)on the date of the offence; or