Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 23 in The Government Of National Capital Territory Of Delhi Act, 1991

23. Procedure as to lapsing of Bills.

(1)A Bill pending in the Legislative Assembly shall not lapse by reason of the prorogation of the Assembly.
(2)A Bill which is pending in the Legislative Assembly shall lapse on a dissolution of the Assembly.